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[Cites 0, Cited by 0] [Section 18(10)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(10)(f) in Gujarat Minor Mineral Concession Rules, 2017

(f)the lessee shall see that these concrete pillars are maintained in good condition during the entire quarry lease period. These concrete pillars should be painted with yellow colour for good visibility. The number of the pillar and the marks of latitude and longitude measurements of the pillar should be written in black colour;