Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(1)(c) in The U.P. Electricity (Duty) Act, 1952 (c)in the case of energy consumed by any other person generating it,-from the person liable to pay such duty under this Act.