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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 48(xvii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xvii)Create and promote on its own or through public- private partnership infrastructure and post harvest handling of Horticulture produce, cold storage's, proceeding facilities, pack houses and all such infrastructure to develop modern market system.