Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Maharashtra - Subsection Section 12(2) in Dr. Vishwanath Karad MIT World Peace University Act, 2016 (2)The eligibility and criteria for the post of President shall be as may be prescribed by the rules and regulations issued by the State Government.
