Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Chattisgarh - Subsection Section 83(4) in The Chhattisgarh Municipal Corporation Act, 1956 (4)The Commissioner shall, from time to time, inspect the property of the Corporation and take action to remove the encroachment if any.]
