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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(6) in Gujarat Primary Education Act, 1947

(6)The State Government may constitute Village Education Committee and Village School Construction Committee to exercise such powers and perform such functions as may be prescribed.] [Sub-sections (5) and (6) added by Gujarat 3 of 2003, dated 3rd March 2003 (w.r.e.f 11-06-1998)]