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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 10 in The Institutes of Technology Act, 1961

10. Authorities of Institutes.

- The following shall be the authorities of an Institute, namely:-
(a)a Board of Governors;
(b)a Senate; and
(c)such other authorities as may be declared by the Statutes to be the authorities of the Institute.