Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 6(3) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(3)The registration may be granted with such conditions as may be deemed appropriate by the Board.