Section 37 in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995
37. Employers to maintain records .-(1) Every employer shall maintain such record in relation to the person with disability employed in his establishment in such form and in such manner as may be prescribed by the appropriate Government.
(2)The records maintained under sub-section (1) shall be open to inspection at all reasonable hours by such persons as may be authorised in this behalf by general or special order by the appropriate Government.
