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[Cites 0, Cited by 0] [Section 45(13)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(13)(a) in The Orissa Self-Help Co-operatives Act, 2001

(a)state whether the auditor has obtained all the information and explanations which, to the best of his/her knowledge and belief, were necessary for the purpose of his/her audit;