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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(8)(d) in Andhra Pradesh Municipal Councils (Constitution of Wards Committees, Election of Chair Persons, Powers and Functions etc.) Rules, 1995

(d)the mark is set opposite the name of more than one candidate so as to render it doubtful to which candidate it is intended to apply;