Patna High Court - Orders
Pinku Kumar Singh & Ors vs The State Of Bihar & Ors on 26 August, 2013
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.5093 of 2010
======================================================
Md.Safiulla & Ors
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8354 of 2010
======================================================
Shailendra Sah & Ors
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.5717 of 2010
======================================================
Shushil Kumar
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.5723 of 2010
======================================================
Arjun Paswan & Ors
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8441 of 2010
======================================================
Sanjay Kumar Rai & Ors
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8540 of 2010
======================================================
Pinku Kumar Singh & Ors
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
2 Patna High Court CWJC No.5093 of 2010 (4) dt.26-08-2013
2/4
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8545 of 2010
======================================================
Md.Usuf Alam & Ors
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8548 of 2010
======================================================
Meera Devi & Ors
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.5766 of 2010
======================================================
Abdhesh Kumar & Ors
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.5190 of 2010
======================================================
Madan Poddar & Ors
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.5691 of 2010
======================================================
Ramniwas Singh & Ors
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.5711 of 2010
======================================================
Rajesh Kumar Sahani & Ors
.... .... Petitioner/s
3 Patna High Court CWJC No.5093 of 2010 (4) dt.26-08-2013
3/4
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
Appearance :
(In CWJC No.5093 of 2010)
For the Petitioner/s : Mr. Raj Kumar Rajesh
Mr. Pranesh Kumar Arya
For the Respondent/s : Mr. (Aag4)
(In CWJC No.8354 of 2010)
For the Petitioner/s : Mr. Raj Kumar Rajesh
Mr. Pranesh Kumar Arya
For the Respondent/s : Mr. (Aag6)
(In CWJC No.5717 of 2010)
For the Petitioner/s : Mr. Raj Kumar Rajesh
Mr. Parnesh Kumar Arya
For the Respondent/s : Mr. (Gp5)
(In CWJC No.5723 of 2010)
For the Petitioner/s : Mr. Raj Kumar Rajesh
Mr. Pranesh Kumar Arya
For the Respondent/s : Mr. (Gp1)
(In CWJC No.8441 of 2010)
For the Petitioner/s : Mr. Raj Kumar Rajesh
Mr. Pranesh Kumar Arya
For the Respondent/s : Mr. (Aag7)
(In CWJC No.8540 of 2010)
For the Petitioner/s : Mr. Raj Kumar Rajesh
Mr. Pranesh Kumar Arya
For the Respondent/s : Mr. (Aag5)
(In CWJC No.8545 of 2010)
For the Petitioner/s : Mr. Raj Kumar Rajesh
Mr. Pranesh Kumar Arya
For the Respondent/s : Mr. (Aag4)
(In CWJC No.8548 of 2010)
For the Petitioner/s : Mr. Raj Kumar Rajesh
Mr. Pranesh Kumar Arya
For the Respondent/s : Mr. (Ga2)
(In CWJC No.5766 of 2010)
For the Petitioner/s : Mr. Raj Kumar Rajesh
Mr. Pranesh Kumar Arya
For the Respondent/s : Mr. (Gp4)
(In CWJC No.5190 of 2010)
For the Petitioner/s : Mr. Raj Kumar Rajesh
4 Patna High Court CWJC No.5093 of 2010 (4) dt.26-08-2013
4/4
Mr. Pranesh Kumar Arya
For the Respondent/s : Mr. (Sc6)
(In CWJC No.5691 of 2010)
For the Petitioner/s : Mr. Raj Kumar Rajesh
Mr. Pranesh Kumar Arya
Mr. .
For the Respondent/s : Mr. (Gp2)
(In CWJC No.5711 of 2010)
For the Petitioner/s : Mr. Raj Kumar Rajesh
Mr. Pranesh Kumar Arya
For the Respondent/s : Mr. (Gp6)
======================================================
CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL ORDER
4 26-08-2013Mr. Tej Pratap Singh, advocate, representing Begusarai Municipal Corporation appears today and undertakes to file counter affidavit in all these writ applications, maybe a common counter affidavit if need so. In this regard he prays and is granted two weeks time.
Matter will be listed on 16th September, 2013. Any rejoinder must be in place before the next date. Affidavit on behalf of the respondents will be served on the petitioners within two weeks.
(Ajay Kumar Tripathi, J) R.K.Pathak/-