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[Cites 0, Cited by 1] [Section 27] [Entire Act]

State of Karnataka - Subsection

Section 27(3) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(3)The term of office of the members of the Board other than Ex-officio members shall be three years;Provided that the term of office of any member nominated to fill a casual vacancy shall be the residuary term of his predecessor:Provided further that no person shall be nominated for a second term.