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Union of India - Section

Section 27 in Code on Wages, 2019

27. Proportionate reduction in bonus in certain cases.

- Where an employee has not worked for all the working days in an accounting year, the minimum bonus under sub-section (1) of section 26, if such bonus is higher than eight and one third per cent. of the salary or wage of the days such employee has worked in that accounting year, shall be proportionately reduced.