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State of Odisha - Section

Section 11 in The Orissa Merged Territories (Village Offices Abolition) Rules, 1963

11. Local enquiry.

(1)The preparation of the draft Jamabandi and sketch map shall be based on local enquiry and check up the existing record of map, if any.
(2)The Sub-Divisional Officer may conduct the local enquiry himself or may entrust it to any of his subordinates.