Section 4(3)(b) in Uttar Pradesh Municipal Corporation (Property Taxes) Rules, 2000

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

(b)In case of land, the three groups will be as follows-

(i)Land situated on a road having a width of more than 24 meters;

(ii)Land situated on a road having a width of 12 meters to 24 meters;

(iii)Land situates on a road having less than 12 meters]

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