Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 27 in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

27. Annual Irrigation Status Report.

- To enable the Government to publish the Annual Irrigation Status Report, the Canal Officer shall collect and compile the relevant information from the concerned Water Users' Association. The Water Users' Association shall furnish requisite information in time and in the format specified in Annexure-4 or in the format asked for by the concerned Canal Officer.