Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Delhi High Court - Orders

Jakir In Jc Represented By: His Parokar vs The State Of Nct Of Delhi Represented By: ... on 25 March, 2021

Author: Mukta Gupta

Bench: Mukta Gupta

                                      $~16
                                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +      BAIL APPLN. 302/2021
                                             JAKIR IN JC REPRESENTED BY: HIS PAROKAR ..... Petitioner
                                                        Represented by: Mr. Kushal Kumar, Mr. Harsh Ahuja
                                                                        and Mr. Aditya Kapoor, Advocates.
                                                             versus

                                             THE STATE OF NCT OF DELHI REPRESENTED BY: ITS
                                             STANDING COUNSEL                            ..... Respondent
                                                      Represented by: Mr. Ravi Nayak, APP for State with
                                                                      Insp. Ashok Giri, PS - Pulprahladpur.

                                             CORAM:
                                             HON'BLE MS. JUSTICE MUKTA GUPTA
                                                               ORDER

% 25.03.2021

1. Hon'ble Judge is on leave today.

2. Renotify on 05th May, 2021.

By Order:-

(COURT MASTER) MARCH 25, 2021 PB Signature Not Verified Digitally Signed By:SANDEEP KUMAR Signing Date:25.03.2021 20:24:07 This file is digitally signed by PS to HMJ Mukta Gupta