Delhi High Court - Orders
Jakir In Jc Represented By: His Parokar vs The State Of Nct Of Delhi Represented By: ... on 25 March, 2021
Author: Mukta Gupta
Bench: Mukta Gupta
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 302/2021
JAKIR IN JC REPRESENTED BY: HIS PAROKAR ..... Petitioner
Represented by: Mr. Kushal Kumar, Mr. Harsh Ahuja
and Mr. Aditya Kapoor, Advocates.
versus
THE STATE OF NCT OF DELHI REPRESENTED BY: ITS
STANDING COUNSEL ..... Respondent
Represented by: Mr. Ravi Nayak, APP for State with
Insp. Ashok Giri, PS - Pulprahladpur.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 25.03.2021
1. Hon'ble Judge is on leave today.
2. Renotify on 05th May, 2021.
By Order:-
(COURT MASTER) MARCH 25, 2021 PB Signature Not Verified Digitally Signed By:SANDEEP KUMAR Signing Date:25.03.2021 20:24:07 This file is digitally signed by PS to HMJ Mukta Gupta