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[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 14 in The Indian Treasure-Trove Act, 1878

14. Settlement of such dispute.

- Any person who has so appeared and claimed may, within one month from the date of such order, institute a suit in the Civil Court to obtain a decree declaring his right; and in every such suit the finder of the treasure and all persons disputing such claim before the Collector shall be made defendants.