Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 13] [Entire Act] State of Assam - Subsection Section 13(d) in The Dibrugarh University Act, 1965 (d)to arrange or superintend and conduct all examinations held by the University, as directed by the Examination Board ;
