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Calcutta High Court

Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 8 July, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-22

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                       CS/88/2015

                   MESSRS MADHAV MUKUND FINANCE PVT LTD.
                                    VS
                      MESSRS EXTERIOR INTERIOR LIMITED

    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 8th July, 2024.

Appearance:

Mr. Jayanta Sengupta, Adv.
Mr. Shayak Mitra, Adv. Mr. Abhijit Sarkar, Adv. Mr. Abhik Chitta Kundu, Adv.
...for the plaintiff The Court:- Heard in part.
Fix 15.07. 2024 for further hearing on the point whether the suit is commercial in nature.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)