Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 10 in Andhra Pradesh Land Licensed Cultivators Rules, 2011 10. The cost of the Loan Eligibility Card shall be fixed by the Chief Commissioner of Land Administration, A.P., Hyderabad and the amount shall be collected from the card holder.
