[Cites 0, Cited by 0]
[Section 3]
[Entire Act]
State of Rajasthan - Subsection
Section 3(3) in Rajasthan Excise (Grant of Restaurant, Bar Licences) Rules, 2004
| [S. No. [Substituted by Notification No. G.S.R. 3, dated 1.4.2017.] | Category | Initial and minimum special vend fee for yearor part thereof | ||
| Basic licence fee | Minimum special Vend fee | Total of (Col. No. 3+4) | ||
| 1 | 2 | 3 | 4 | 5 |
| 1 | Restaurant situatedin and within 5 Kilometer of Municipal limit of(i) Jaipur/Jodhpurheadquarter(ii) OtherDivisional headquarter Mount Abu and Jaisalmer(iii) Other districtheadquarter(iv) Other Municipalities and Bhiwadi (DistrictAlwar) | 8.006.005.004.50 | 1.001.001.001.00 | 9.007.006.005.50 |
| 2 | Other restaurants not covered in (i) to (iv)above. | 4.00 | 0.50 | 4.50] |