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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 68(3)(ii) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(ii)temporary seizure of the stocks till such time the stocks are reconciled with the records and established to have been accepted from legal sources ;