Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7K] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7K(5) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015

(5)Notwithstanding any action taken by the Board against an Informant, the Informant may, after payment of any monetary amounts be eligible for a Reward.