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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(b) in The Employees' Pension Scheme, 1995

(b)after the date of exit, but before attaining the age of 58 years, from the employment having rendered service entitling him/her to monthly member's pension but' [before the commencement of pension payment, or] [ Substituted by G.S.R. 134, dated 28.2.1996 (w.e.f. 16.3.1996). ]