Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(6)(iv) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015 (iv)Name, date of birth, educational qualification of the applicant and his/her relation with the deceased (with certificates).