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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(2)(o) in Bihar Factories Rules, 1950

(o)"Loom" means a machine for effecting the interlocking of two series of years crossing one another at right angles. The warp yarns are wound on a warp beam and pass through headless and reeds. The filling is shot' across in a shuttle and settled in place by reeds and slay and the fabric is wound on a cloth beam.