Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(i) in The Jammu and Kashmir Advocates Welfare Fund Act, 1997

(i)prepare an annual statement of business transacted by the Trustee Committee during each financial year ; Advocate is by or under any law for the time being in force entitled to practise ;