Amrit Das Patela vs State Of Chhattisgarh 13 Fa/292/2017 ... on 8 February, 2018

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Chattisgarh High Court

Amrit Das Patela vs State Of Chhattisgarh 13 Fa/292/2017 ... on 8 February, 2018

                HIGH COURT OF CHHATTISGARH, BILASPUR

                                     Order Sheet

                              WPS No. 3094 of 2017

                Amrit Das Patela Versus State of Chhattisgarh.




08.02.2018

Shri Vinay Pandey, Advocate for the petitioner.

Shri Chandresh Shrivastava, Panel Lawyer for State. List it after two weeks'.

Sd/-

(P. Sam Koshy) JUDGE Sumit

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Chattisgarh High Court

Amrit Das Patela vs State Of Chhattisgarh 13 Fa/292/2017 ... on 8 February, 2018