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Union of India - Section

Section 15 in The Registration Act, 1908

15. Seal of registering officers.

- The several Registrars and Sub-Registrars shall use a seal bearing the following inscription in English and in such other language as the [State Government] [Sub-Section (1) omitted by A.O.1937.] directs:The seal of the Registrar (or of the Sub-Registrar of ...........)