Punjab-Haryana High Court
Rattan Lal And Ors vs Bhakra Beas Management Board on 3 February, 2020
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 10799 of 2019
Date of decision : 03.02.2020
Rattan Lal and others
....Petitioners
Versus
Bhakra Beas Management Board and others
.....Respondents
CORAM : HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present:- Mr. H.S. Saini, Advocate for the petitioners.
Mr. Rajesh Garg, Senior Advocate with
Mr. Pranav Chadha, Advocate for the respondents.
***
Harsimran Singh Sethi, J. (Oral)
For detailed order, see order of even date passed in CWP No. 7860 of 2016 titled as Paramjeet Singh and another Vs. BBMB and others.
February 03, 2020 ( HARSIMRAN SINGH SETHI ) kanchan JUDGE
Whether reasoned/speaking? Yes/No Whether reportable? Yes/No 1 of 1 ::: Downloaded on - 23-02-2020 01:15:30 :::