Section 26(1)(b) in The Companies Act, 2013

[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1)(b) in The Companies Act, 2013

(b)set out the following reports for the purposes of the financial information, namely:—

(i)reports by the auditors of the company with respect to its profits and losses and assets and liabilities and such other matters as may be prescribed;

(ii)reports relating to profits and losses for each of the five financial years immediately preceding the financial year of the issue of prospectus including such reports of its subsidiaries and in such manner as may be prescribed:

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Union of India - Subsection

Section 26(1)(b) in The Companies Act, 2013