Himachal Pradesh High Court
Dr. D.D. Gupta vs . State Of H.P. & Ors. on 10 March, 2022
Bench: Sabina, Satyen Vaidya
Dr. D.D. Gupta vs. State of H.P. & Ors.
.
CWP No.6352 of 2021 10.03.2022 Present: Petitioner in person.
Mr. Ajay Vaidya, Sr. Additional Advocate General, for respondents No.1 to 3/State.
Petitioner requests for an adjournment. As requested, list after four weeks.
( Sabina )
r Judge
( Satyen Vaidya )
March 10, 2022 Judge
(Yashwant)
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