Supreme Court - Daily Orders
Mp Rural Road Dev. Authority . vs M/S. L.G. Chaudhary Engineers And Cont. on 7 March, 2018
Bench: Adarsh Kumar Goel, Rohinton Fali Nariman, Uday Umesh Lalit
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ITEM NO.102 COURT NO.11 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 974/2012
MP RURAL ROAD DEV. AUTHORITY . & ANR. Appellant(s)
VERSUS
M/S. L.G. CHAUDHARY ENGINEERS AND CONT. Respondent(s)
(Only FOR [APPLICATION FOR INTERVENTION] ON IA 102347/2013)
WITH
SLP(C) No. 15059/2011 (III)
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2011)
SLP(C) No. 16889/2012 (IV-A)
SLP(C) No. 11615/2012 (IV-A)
SLP(C) No. 11617/2012 (IV-A)
SLP(C) No. 11618/2012 (IV-A)
SLP(C) No. 11619/2012 (IV-A)
SLP(C) No. 35641/2011 (IV-A)
SLP(C) No. 11633-11634/2012 (IV-A)
SLP(C) No. 11631-11632/2012 (IV-A)
SLP(C) No. 11628-11629/2012 (IV-A)
SLP(C) No. 796/2014 (IV-A)
SLP(C) No. 12478/2016 (IV-A)
(IA No./- and IA No.24473/2018-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
SLP(C) No. 19637/2017 (IV-A)
SLP(C) No. 21017/2017 (IV-A)
Signature Not Verified
(FOR EXEMPTION FROM FILING O.T.
Digitally signed by
SWETA DHYANI
Date: 2018.03.09
ON IA 44415/2017)
16:49:26 IST
Reason:
SLP(C) No. 7416/2017 (IV-A)
SLP(C) No. 21037/2017 (IV-A)
2
SLP(C) No. 30773/2017 (IV-A)
(FOR EXEMPTION FROM FILING O.T. ON IA 95272/2017)
SLP(C) No. 23107/2017 (IV-A)
SLP(C) No. 7407/2017 (IV-A)
SLP(C) No. 5076/2017 (IV-A)
SLP(C) No. 20744/2017 (IV-A)
SLP(C) No. 17070/2017 (IV-A)
(IA No.14943/2018-INTERVENTION APPLICATION)
SLP(C) No. 18212/2017 (XVI)
(IA No.58039/2017-EXEMPTION FROM FILING O.T.)
SLP(C) No. 25319/2017 (IV-A)
SLP(C) No. 25321/2017 (IV-A)
SLP(C) No. 21434/2017 (XVI)
Diary No(s). 23682/2017 (IV-A)
(IA No.114466/2017-CONDONATION OF DELAY IN FILING and IA
No.114463/2017-PERMISSION TO FILE SLP/TP and IA No.114468/2017-
CONDONATION OF DELAY IN REFILING)
Diary No(s). 23685/2017 (IV-A)
(IA No./- and IA No.13117/2018-CONDONATION OF DELAY IN FILING and
IA No.13118/2018-CONDONATION OF DELAY IN REFILING and IA
No.13121/2018-PERMISSION TO FILE SLP/TP )
C.A. No. 11383/2017 (IV-A)
(IA No.8348/2018-CLARIFICATION/DIRECTION)
SLP(C) No. 1635-1637/2018 (IV-A)
(IA No.133002/2017-CONDONATION OF DELAY IN FILING and IA
No.133005/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.133001/2017-PERMISSION TO FILE SLP/TP and IA
No.133003/2017-CONDONATION OF DELAY IN REFILING and IA
No.133004/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 1631-1633/2018 (IV-A)
Date : 07-03-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE UDAY UMESH LALIT
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For Parties(s) Ms. Meenakshi Arora, Sr. Adv.
Mr. Rahul Narayan, Adv.
Mr. Shashwant Goel, Adv.
Mr. Anand Kumar Sethi, Adv.
Mr. Niraj Sharma, AOR
Mr. Rahul Tripathi, Adv.
Mr. Arjun Garg, AOR
Mr. Rahul Narayan, AOR
Dr. Kailash Chand, AOR
Mr. Tripura Ray, Adv.
Mr. B.S. Billowria, Adv.
Mr. Suresh Kumar Sharma, Adv.
Mr. Vishnu Sharma, AOR
Mr. Mishra Saurabh, AOR
Mr. Atul Jha, Adv.
Mr. Sandeep Jha, Adv.
Mr. Dharmendra Kumar Sinha, AOR
Ms. Meenakshi Arora, Sr. Adv.
Ms. Abha R. Sharma, AOR
Mr. D.S. Parmar, Adv.
Mr. Sujeeta Srivastava, Adv.
Mr. Harsh Parashar, AOR
Mr. Kavin Gulati, Sr. Adv.
Mr. Varun Amar, Adv.
Mr. Shantanu Krishna, AOR
Mr. Jay Savla, AOR
Mr. Preetesh Kapoor, Adv.
Ms. Hemantika Wahi, AOR
Ms. Jesal Wahi, Adv.
Ms. Mamta Singh, Adv.
Mr. Apoorv Kurup, AOR
Mr. Anupam, Adv.
Mr. Subromonium Prasad, Sr. Adv.
Mr. Prashant Kumar, Adv.
Mr. Saurabh S. Sinha, Adv.
for M/S. Ap & J Chambers, AOR
Mr. A.P. Dhamija, Adv.
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Mr. J.P. Singh, Adv.
Mr. Sarad Kumar Singhania, AOR
Mr. Rajesh Sharma, Adv.
Mr. Nitin Kumar, Adv.
Mr. Rajeev Kumar Gupta, Adv.
Ms. Shalu Sharma, AOR
Mr. Chandra Prakash, AOR
Mr. M. R. Shamshad, AOR
Mr. Aditya Samaddar, Adv.
Ms. Rimjhim Naudial, Adv.
Mr. Nishe Rajen Shonker, AOR
Mr. Anu K. Joy, Adv
Mr. Alim Anuar, Adv.
Mr. Reegan S. Bec, Adv.
Dr. (mrs. ) Vipin Gupta, AOR
Ms. Pragati Neekhra, AOR
Mr. Ajay Assudani, Adv.
Mr. Surya Narayana Singh, Adv.
Ms. Kaveri Vats, Adv.
Mr. Nilava Bandhopadhya, Adv.
Mr. Prateek Khanna, Adv.
Mr. K. Krishna Kumar, AOR
Mr. Mishra Saurabh, AOR
Mr. Shyamal Kumar, AOR
Mr. Shivam Singh, Adv.
Mr. Apoorva Srivastava, Adv.
Ms. Sugandha Batra, Adv.
Mr. Ranjan Kumar Pandey, AOR
Mr. Chandan Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Not today.
(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER