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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(3)(d) in Sanskrit College and University, West Bengal Act, 2015

(d)Special Invitee-
(xi)any official or expert in any field or eminent educationist, alumnus whom the Governing Board may require for advice, consultation or assistance, may be invited to attend the meeting without any power to caste vote;
(xii)One Student representative and one Research Scholar to be nominated by the Vice-Chancellor from amongst the members of the Students' Council of the University without any power to caste vote: