Section 102(2)(b) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Madhya Pradesh - Subsection

Section 102(2)(b) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(b)

(i)emoluments and other conditions of service of the Chairman under sub-section (2) of Section 9;

(ii)allowance to be paid to the member of the Board under sub-section (3) of Section 9;