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State of Andhra Pradesh - Section

Section 11 in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

11. Constitution of Entrance Test Committee.

- The vice-Chancellor, N.T.R. University of Health Sciences. Andhra Pradesh shall constitute Entrance Test Committee for conduct of Entrance Test.