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Madhya Pradesh High Court

Madhya Pradesh Power Generating ... vs M/S Patel Engineering Ltd. on 25 July, 2017

                           WP-7127-2017
 (MADHYA PRADESH POWER GENERATING COMPANY LTD. Vs M/S PATEL ENGINEERING
                                 LTD.)


25-07-2017

     Shri Dhruv Verma, Advocate for petitioner.
     On payment of PF within 7 days, issue show
cause notice against admission to the respondent by

registered post as well as by ordinary mode.

List the matter after service is complete on the respondent along with pending Review Petition No.384/2017.


  (S.K. SETH)                                  (SMT. ANJULI PALO)
     JUDGE                                            JUDGE




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