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[Cites 0, Cited by 0] [Section 174] [Entire Act]

State of Madhya Pradesh - Subsection

Section 174(b) in Criminal Courts - Rules and Orders

(b)A thief goes to a threshing floor, where the grain of four cultivators is stored, and steals a little from every heap. Unless it is shown that he had distinct designs against the several owners, it is plain that there was but one act of thieving accomplished through one and the same trespass.