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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(13) in The Goa Children's Act, 2003

(13)Functions of the District Inspection Team shall include:
(a)Supervision and control generally of all matters relating to the management of homes in accordance with the provisions of this Act.
(b)[Checking the applications of those parties who have applied for registration and inspecting the institutions before making a recommendation to the Director;] [Substituted by Goa Children's (Amendment) Act, 2005 [Act No. 20 of 2005].]