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Supreme Court - Daily Orders

Anvar P.V. vs P.K.Basheer . on 28 August, 2014

Bench: Kurian Joseph, Rohinton Fali Nariman

         ITEM NO.101                              COURT NO.1              SECTION XVII
         PART-HEARD

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

         Civil Appeal             No(s).    4226/2012

         ANVAR P.V.                                                       Appellant(s)

                                                        VERSUS

         P.K.BASHEER & ORS.                                               Respondent(s)

         (with office report)

         Date : 28/08/2014 This appeal was called on for hearing today.

         CORAM :
                                 HON'BLE THE CHIEF JUSTICE
                                 HON'BLE MR. JUSTICE KURIAN JOSEPH
                                 HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN


         For Appellant(s)                  Mr. Vivek Chib, Adv.
                                           Mr. Asif Ahmed, Adv.
                                           Mr. Neeraj Shekhar,Adv.


         For Respondent(s)                 Mr.   Kapil Sibal, Sr. Adv.
                                           Mr.   Haris Beeran, Adv.
                                           Mr.   Mushtaq Salim, Adv.
                                           Mr.   Radha Shyam Jena,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Arguments heard.

Judgment reserved.

Advocates-on-record for the parties may file their written submissions within three days not exceeding five pages.

Signature Not Verified Digitally signed by Rajesh Dham Date: 2014.08.28 17:01:06 IST Reason:

(RAJESH DHAM) (RENU DIWAN) COURT MASTER COURT MASTER