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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Karnataka - Subsection

Section 26(2)(ii) in Roerich and Devikarani Roerich Estate (Acquisition and Transfer) Act, 1996

(ii)all fees and charges paid to, or levied by or on behalf of, the Board under this Act;