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State of Rajasthan - Section

Section 17 in Rajasthan River Basin and Water Resources Planning Act, 2015

17. Power of Authority to call for information.

- The Authority shall have power to call for any information from any department of the State Government or any other person which is required by it in the exercise of its powers and the performance of its functions under this Act or the rules or regulations made thereunder, and such department or person shall be bound to furnish such information.