Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(a) in Banking Companies (Acquisition And Transfer of Undertaking) Act, 1969

(a)the manner in which the business of the Advisory Board shall be transacted and the procedure to be followed at the meetings thereof: -