Section 21(1) in Vinayaka Missions Sikkim University Act, 2008
(1)The Board of Governors shall consist of the following, namely :-(a)The Chancellor.(b)The Pro-Chancellor (Administration).(c)The Pro-Chancellor (Academic).(d)The Vice-Chancellor.(e)A nominee of the UGC.(f)Three persons nominated by the Sponsor.(g)One representative of the State Government.(h)Two persons of repute to be nominated by the Visitor.(i)Two academicians to be nominated by the Chancellor.
