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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(ii) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(ii)all appointments under the Institute shall ordinarily be made on temporarily for a period of one year after which period the appointee, shall be confirmed in the same post and continue to hold his office he attains the age of superannuation: