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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

NCT Delhi - Subsection

Section 123(2)(c) in The Delhi School Education Rules, 1973

(c)to make any representation for the redressal of any bona fide grievance, subject to the condition that such representation is not made in any rude or indecorous language;