Gauhati High Court
Ak Interior And Exterior Associates vs Indian Oil Corporation Limited And 5 Ors on 16 December, 2024
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/3
GAHC010182852024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4550/2024
AK INTERIOR AND EXTERIOR ASSOCIATES
REPRESENTED BY ITS SOLE PROPRIETOR, MR. ABDUL MOTIN,
AGE 32 YEARS, (IOCL VENDOR CODE 13250005),
HAVING PLACE OF BUSINESS AT SOUTH SARANIA,
ASHRAM ROD, ULUBARI, NEAR SARANIA MAJJID,
GUWAHATI, PIN- 781007, ASSAM.
VERSUS
INDIAN OIL CORPORATION LIMITED AND 5 ORS
A GOVERNMENT OF INDIA ENTERPRISE,
HAVING ITS REGISTERED OFFICE AT G-9,
ALI YAVAR JUNG MARG, BANDRA (EAST), MUMBAI-400051,
AND HAVING ITS STATE OFFICE AT INDIAN OIL BHAWAN, SECTOR-III,
NOONMATI, GUWAHATI- 781020 (ASSAM).
2:THE CHAIRMAN
INDIAN OIL CORPORATION LIMITED
G-9
ALI YAVAR JUNG MARG
BANDRA (EAST)
MUMBAI-400051.
3:THE GENERAL MANAGER (ENGINEERING)
INDIAN OIL-AOD SO
INDIAN OIL CORPORATION LIMITED
INDIAN OIL BHAWAN
SECTOR-III
NOONMATI
GUWAHATI- 781020 (ASSAM).
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4:MANAGER (CONTRACTS)
ERO
INDIAN OIL CORPORATION LTD. (MD)
9TH FLOOR CENTRAL WING
INDIAN OIL BHAWAN
2
GARIAHAT ROAD (SOUTH)
DHAKURIA
KOLKATA- 700068.
5:INVESTIGATION COMMITTEE
(FORMED FOR INVESTIGATION OF INCIDENT AT M/S JAI HANUMAN
FILING STATION UNDER SILCHAR RO)
INDIAN OIL-AOD
INDIAN OIL CORPORATION LIMITED
N.S. AVENUE
SILCHAR
CACHAR
PIN- 788005
ASSAM.
6:ASSISTANT MANAGER (ENGINEERING)
INDIA OIL-AOD
INDIAN OIL CORPORATION LIMITED
N.S. AVENUE
SILCHAR
CACHAR
PIN- 788005
ASSAM
Advocate for the Petitioner : MR G N SAHEWALLA, MR P DEKA,MS K SARMA,MS T J
SAHEWALLA,MR M SAHEWALLA
Advocate for the Respondent : MR. N BARUAH,
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BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
16.12.2024 On the prayer for adjournment made on behalf of Mr. G.N. Sahewalla, learned Sr. Counsel for the petitioner, which is not objected to by Mr. N. Baruah, learned counsel, list the matter on 09.01.2025.
JUDGE Comparing Assistant