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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Goa - Subsection

Section 94(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)a shovel or an excavator, whether operated by steam or electric or by internal combustion, used for such work is constructed, installed, operated tested and examined as required under any law for the time being in force and the relevant national standards;